Parmanand Yadav vs State Of U.P. And Another
2017 Latest Caselaw 4381 ALL

Citation : 2017 Latest Caselaw 4381 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Parmanand Yadav vs State Of U.P. And Another on 13 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 14998 of 2011
 

 
Applicant :- Parmanand Yadav
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sanjay Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,Virendra Pratap Pal
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Sanjay Srivastava, learned counsel for the applicant.

List in the next cause list.

Order Date :- 13.9.2017

Gss

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