Khushnuma Parveen @ Chhaya Devi vs State Of U.P. And Another
2017 Latest Caselaw 4372 ALL

Citation : 2017 Latest Caselaw 4372 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Khushnuma Parveen @ Chhaya Devi vs State Of U.P. And Another on 13 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION No. - 2610 of 2015
 

 
Revisionist :- Khushnuma Parveen @ Chhaya Devi
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- A.C. Nigam
 
Counsel for Opposite Party :- Govt.Advocate,Sudhir Bharti
 

 
Hon'ble Ravindra Nath Kakkar,J.

As per office report dated 13.9.2017, lower court record has not been received so far.

Let a reminder be sent to the District & Sessions Judge, Kanpur Nagar to comply with the previous order and lower court record be sent to the Court at an early date.

List after two weeks.

Order Date :- 13.9.2017

Ishan

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