Vijay Shanker Singh vs State Of U.P. & Anr.
2017 Latest Caselaw 4371 ALL

Citation : 2017 Latest Caselaw 4371 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Vijay Shanker Singh vs State Of U.P. & Anr. on 13 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 7488 of 2010
 

 
Petitioner :- Vijay Shanker Singh
 
Respondent :- State Of U.P. & Anr.
 
Counsel for Petitioner :- A.K. Yadav,Rajiv Gupta,S.K. Dubey
 
Counsel for Respondent :- Govt. Advocate,Anil Kumar Singh,Brijesh Kumar Yadav,Janardan Yadav,Mrs.Kamla Singh,Sanjay Kumar Mishra
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri S.K. Dubey, learned counsel for the applicant.

List after two weeks.

Order Date :- 13.9.2017

Gss

Download the LatestLaws.com Mobile App