Indra Jeet vs State Of U.P.
2017 Latest Caselaw 4356 ALL

Citation : 2017 Latest Caselaw 4356 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Indra Jeet vs State Of U.P. on 13 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 574 of 1997
 

 
Appellant :- Indra Jeet
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rana M.P.Singh,Bhola Singh Patel,Pravin Kumar Verma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Bhola Singh Patel, learned counsel for appellant has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 13.9.2017

Pachhere/-

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