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Wali Mohammad & Others vs State Of U.P.
2017 Latest Caselaw 4353 ALL

Citation : 2017 Latest Caselaw 4353 ALL
Judgement Date : 13 September, 2017

Allahabad High Court
Wali Mohammad & Others vs State Of U.P. on 13 September, 2017
Bench: Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 588 of 1997
 

 
Appellant :- Wali Mohammad & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rishad Murtaza,Mohd. Arif Khan,Shamim Raza
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Rishad Murtaza, learned counsel for appellant has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 13.9.2017

Pachhere/-

 

 

 
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