Citation : 2017 Latest Caselaw 4348 ALL
Judgement Date : 13 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CRIMINAL APPEAL No. - 5060 of 2017 Appellant :- Rajeev & Another Respondent :- State Of U.P. & Another Counsel for Appellant :- Arvind Kumar Srivastava,Atul Kumar Srivastava Counsel for Respondent :- G.A. Hon'ble Ravindra Nath Kakkar,J.
Admit.
Notice on behalf of opposite party no. 1 has been accepted by learned A.G.A.
Issue notice to opposite party no. 2 returnable within three weeks at the address given in the application.
List this case on 9th October, 2017 before appropriate Bench.
The matter shall not be treated as tied up or part heard to this Bench.
Order Date :- 13.9.2017
Ishan
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!