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Jeet Bahadur Rai vs State Of U.P. And 3 Others
2017 Latest Caselaw 4344 ALL

Citation : 2017 Latest Caselaw 4344 ALL
Judgement Date : 13 September, 2017

Allahabad High Court
Jeet Bahadur Rai vs State Of U.P. And 3 Others on 13 September, 2017
Bench: Ravindra Nath Kakkar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION No. - 509 of 2014
 

 
Revisionist :- Jeet Bahadur Rai
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Revisionist :- Ravindra Nath Rai,Ashok Kumar Rai
 
Counsel for Opposite Party :- Govt. Advocate,Shashi Kant Rai
 

 
Hon'ble Ravindra Nath Kakkar,J.

The case is passed over on the illness slip of Sri Ranvindra Nath Rai, learned counsel for the revisionist.

List after two weeks.

Order Date :- 13.9.2017

Ishan

 

 

 
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