Sanjay Gangwar vs State Of U.P. And 2 Others
2017 Latest Caselaw 4343 ALL

Citation : 2017 Latest Caselaw 4343 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Sanjay Gangwar vs State Of U.P. And 2 Others on 13 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION No. - 850 of 2015
 

 
Revisionist :- Sanjay Gangwar
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Revisionist :- Narendra Mishra,Alok Tiwari
 
Counsel for Opposite Party :- Govt.Advocate,Arpit Agarwal,Dharmendra Dhar Dubey,Harikesh Kumar Gupta
 

 
Hon'ble Ravindra Nath Kakkar,J.

Sri Alok Tiwari learned counsel for the revisions has sent illness slip.

As prayed by Sri Arpit Agarwal, learned counsel for the opposite party, list this case in the next cause list peremptorily.

Order Date :- 13.9.2017

Ishan

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