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Bhola vs State Of U.P. And Another
2017 Latest Caselaw 4340 ALL

Citation : 2017 Latest Caselaw 4340 ALL
Judgement Date : 13 September, 2017

Allahabad High Court
Bhola vs State Of U.P. And Another on 13 September, 2017
Bench: Ravindra Nath Kakkar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION No. - 2857 of 2014
 

 
Revisionist :- Bhola
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- U.K. Pushkar
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ravindra Nath Kakkar,J.

The case is passed over on the illness slip of Sri U.K. Pushkar, learned counsel for the revisionist.

List after two weeks.

Order Date :- 13.9.2017

Ishan

 

 

 
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