Tarkeshwar Dubey And 3 Others vs The State Of U.P. And Another
2017 Latest Caselaw 4338 ALL

Citation : 2017 Latest Caselaw 4338 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Tarkeshwar Dubey And 3 Others vs The State Of U.P. And Another on 13 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION No. - 2978 of 2015
 

 
Revisionist :- Tarkeshwar Dubey And 3 Others
 
Opposite Party :- The State Of U.P. And Another
 
Counsel for Revisionist :- J.B. Singh
 
Counsel for Opposite Party :- Govt.Advocate,Hriday Narayan Pandey
 

 
Hon'ble Ravindra Nath Kakkar,J.

The case is passed over on the illness slip of Sri J.B. Singh, learned counsel for the revisionists.

List after two weeks.

Order Date :- 13.9.2017

Ishan

Download the LatestLaws.com Mobile App