Rahul Pradhan vs State Of U.P. & Another
2017 Latest Caselaw 4337 ALL

Citation : 2017 Latest Caselaw 4337 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Rahul Pradhan vs State Of U.P. & Another on 13 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 347 of 2016
 

 
Applicant :- Rahul Pradhan
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Virendra Kumar Jaiswal,Devesh Pratap Singh Chauh
 
Counsel for Opposite Party :- G.A.,Jai Narain
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Devesh Pratap Singh Chauhan, learned counsel for the applicant.

List in the next cause list.

Order Date :- 13.9.2017

Gss

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