Pappu @ Chhote Chamar vs State Of U.P.
2017 Latest Caselaw 4328 ALL

Citation : 2017 Latest Caselaw 4328 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Pappu @ Chhote Chamar vs State Of U.P. on 13 September, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34863 of 2017
 

 
Applicant :- Pappu @ Chhote Chamar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Devesh Pandey,Pravinendra Bahadur Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar,J.

List/put up along with previous papers before the appropriate Court.

Order Date :- 13.9.2017

M/A.

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