Sami Ullah And Others vs State Of U.P. And Another
2017 Latest Caselaw 4323 ALL

Citation : 2017 Latest Caselaw 4323 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Sami Ullah And Others vs State Of U.P. And Another on 13 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 343 of 2011
 

 
Applicant :- Sami Ullah And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ravindra Prakash Srivasta
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Office report dated 8.2.2017 shows that notice issued to the opp. party no. 2 has not been received back after service.

Issue fresh notice to the opp. party no. 2 returnable at an early date.

Steps be taken within a week.

List after three weeks.

In the meantime, learned A.G.A. may file counter affidavit.

Order Date :- 13.9.2017

Gss

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