Prachi Pandey And Another vs State Of U.P. And Others
2017 Latest Caselaw 4316 ALL

Citation : 2017 Latest Caselaw 4316 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Prachi Pandey And Another vs State Of U.P. And Others on 13 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 30687 of 2011
 

 
Applicant :- Prachi Pandey And Another
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- H.N. Singh,Arun Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate,Sri Narayan Mishra
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicants, the case is passed over for the day.

List after ten days.

Order Date :- 13.9.2017

Gss

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