Anil And Another vs State Of U.P.And Others
2017 Latest Caselaw 4315 ALL

Citation : 2017 Latest Caselaw 4315 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Anil And Another vs State Of U.P.And Others on 13 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 30674 of 2011
 

 
Applicant :- Anil And Another
 
Opposite Party :- State Of U.P.And Others
 
Counsel for Applicant :- S.K. Dubey,Deepak Singh Yadav
 
Counsel for Opposite Party :- Govt.Advocate,Sunil Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the opp. party no. 3 prays for and is granted two weeks time to file certified copy of the order sheet of the case by way of a supplementary affidavit.

List thereafter.

Order Date :- 13.9.2017

Gss

Download the LatestLaws.com Mobile App