Anjani vs State Of U.P.
2017 Latest Caselaw 4311 ALL

Citation : 2017 Latest Caselaw 4311 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Anjani vs State Of U.P. on 13 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34773 of 2017
 

 
Applicant :- Anjani
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vikash Chandra Tiwari,Vikash Chandra Tiwari
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ravindra Nath Kakkar,J.

As prayed by learned counsel for the applicant, put up this case on 20th September, 2017 as fresh.

The matter shall not be treated as tied up or part heard to this Bench.

Order Date :- 13.9.2017

Ishan

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