Gaya Singh And Others vs State Of U.P. & Another
2017 Latest Caselaw 4298 ALL

Citation : 2017 Latest Caselaw 4298 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Gaya Singh And Others vs State Of U.P. & Another on 12 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 5156 of 2011
 

 
Applicant :- Gaya Singh And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Satya Dheer Singh Jadaun,Smt. Sushila Jadaun
 
Counsel for Opposite Party :- Govt.Advocate,Dinesh Bahadur Singh
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the applicants even in revised list to press this application u/s 482 Cr.P.C.

The application u/s 482 Cr.P.C. is dismissed for want of prosecution.

Stay order, if any, stands vacated.

Order Date :- 12.9.2017

Gss

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