Akarbullah vs State Of U.P. And Others
2017 Latest Caselaw 4295 ALL

Citation : 2017 Latest Caselaw 4295 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Akarbullah vs State Of U.P. And Others on 12 September, 2017

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 24074 of 2011
 

 
Petitioner :- Akarbullah
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Shyam Kumar,Ashok Mehta,Rizwan Ahmad,S.Kumar,Sma Abdy,Syed Mohammad Abbas Abdy
 
Counsel for Respondent :- C.S.C.,K.J.Khare,K.Khare,M.A.Ausaf,V.K. Singh
 

 
Hon'ble Ashwani Kumar Mishra,J.

List before the another Bench after obtaining the nomination from Hon'ble The Chief Justice.

Order Date :- 12.9.2017

M/A.

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