Nagendra Bahadur Singh Thru. His ... vs State Of U.P. Thru. Home Secy. ...
2017 Latest Caselaw 4286 ALL

Citation : 2017 Latest Caselaw 4286 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Nagendra Bahadur Singh Thru. His ... vs State Of U.P. Thru. Home Secy. ... on 12 September, 2017

Bench: Arvind Kumar Tripathi, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- HABEAS CORPUS No. - 20316 of 2017
 

 
Petitioner :- Nagendra Bahadur Singh Thru. His Next Friend Dr.Vivek Singh
 
Respondent :- State Of U.P. Thru. Home Secy. Annexe Bhawan & Another
 
Counsel for Petitioner :- Chandra Shekhar Sinha
 
Counsel for Respondent :- Govt. Advocate,Bireshwar Nath
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Mrs. Rekha Dikshit,J.

Short rejoinder affidavit has been filed on behalf of the petitioner, which is taken on record.

On the joint request of learned counsel for the parties, put up tomorrow.

Order Date :- 12.9.2017

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