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Ramesh Chandra Yadav vs State Of U.P.
2017 Latest Caselaw 4283 ALL

Citation : 2017 Latest Caselaw 4283 ALL
Judgement Date : 12 September, 2017

Allahabad High Court
Ramesh Chandra Yadav vs State Of U.P. on 12 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 1730 of 2008
 

 
Petitioner :- Ramesh Chandra Yadav
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- Ashwini Kumar Awasthi,Chetan Prakash,Dr. Satiram Yadav,Manish Tiwary,Sanjay Kumar Mishra
 
Counsel for Respondent :- Govt. Advocate,Rajesh Kumar,Satyam Singh,Shiv Nath Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of Gaurav Tripathi, Advocate, holding brief of Sri  Ashwini Kumar Awasthi, learned counsel for the applicant,  the case is passed over for the day.

List in the next cause list.

Order Date :- 12.9.2017

Gss

 

 

 
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