State Of U.P. vs Rajesh Kumar
2017 Latest Caselaw 4282 ALL

Citation : 2017 Latest Caselaw 4282 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

State Of U.P. vs Rajesh Kumar on 12 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 14387 of 2012
 

 
Petitioner :- State Of U.P.
 
Respondent :- Rajesh Kumar
 
Counsel for Petitioner :- A.G.A.,A.K.Sand
 
Counsel for Respondent :- A.G.A.,O.P.Gupta
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted further two weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 12.9.2017

Gss

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