Rajesh Yadav vs State Of U.P.
2017 Latest Caselaw 4279 ALL

Citation : 2017 Latest Caselaw 4279 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Rajesh Yadav vs State Of U.P. on 12 September, 2017

Bench: Arvind Kumar Tripathi, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CRIMINAL APPEAL No. - 204 of 2005
 

 
Appellant :- Rajesh Yadav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ashish Verma,Brijesh Kumar Verma,Rajendra Prasa Mishra
 
Counsel for Respondent :- Govt.Advocate,I.B. Singh,Sanjai Singh,Vijay Pratap
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Mrs. Rekha Dikshit,J.

This is short term bail application.

List on 18.9.2017 before the appropriate Bench.

Order Date :- 12.9.2017

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