Omkar & Another vs State Of U.P.
2017 Latest Caselaw 4274 ALL

Citation : 2017 Latest Caselaw 4274 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Omkar & Another vs State Of U.P. on 12 September, 2017

Bench: Arvind Kumar Tripathi, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CRIMINAL APPEAL No. - 1564 of 2017
 

 
Appellant :- Omkar & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Raza Zaheer
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Mrs. Rekha Dikshit,J.

Heard learned counsel for the parties and perused the record.

Admit.

Summon the lower court record.

List after four weeks.

Office to proceed for preparation of paper book and list the appeal for final hearing in due course of time as there is no application for bail.

Order Date :- 12.9.2017

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