Nebu Lal Harizan vs State Of U.P.
2017 Latest Caselaw 4271 ALL

Citation : 2017 Latest Caselaw 4271 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Nebu Lal Harizan vs State Of U.P. on 12 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10574 of 2017
 

 
Applicant :- Nebu Lal Harizan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Swati Agrawal
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Vaibhav Kohli, Advocate, holding brief of Swati Agrawal, learned counsel for the applicant, the case is passed over for the day.

List after ten days.

Order Date :- 12.9.2017

Gss

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