Kaptan Singh And Others vs State Of U.P.And Another
2017 Latest Caselaw 4262 ALL

Citation : 2017 Latest Caselaw 4262 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Kaptan Singh And Others vs State Of U.P.And Another on 12 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 5066 of 2011
 

 
Applicant :- Kaptan Singh And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Rajeev Kumar Upadhyay
 
Counsel for Opposite Party :- Govt.Advocate,Ajay Dubey
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Rajeev Kumar Upadhyay, learned counsel for the applicants.

List after ten days.

Order Date :- 12.9.2017

Gss

Download the LatestLaws.com Mobile App