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Dinesh Tomar And Others vs State Of U.P. And Another
2017 Latest Caselaw 4251 ALL

Citation : 2017 Latest Caselaw 4251 ALL
Judgement Date : 12 September, 2017

Allahabad High Court
Dinesh Tomar And Others vs State Of U.P. And Another on 12 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 30096 of 2011
 

 
Applicant :- Dinesh Tomar And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Birendra Singh,P.K. Shahi
 
Counsel for Opposite Party :- Govt.Advocate,Sanjay Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicants prays for and is granted further three weeks and no more time to file rejoinder affidavit.

List thereafter.

Interim order if any is extended till the next date of listing.

Order Date :- 12.9.2017

Gss

 

 

 
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