Citation : 2017 Latest Caselaw 4250 ALL
Judgement Date : 12 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- APPLICATION U/S 482 No. - 17507 of 2011 Applicant :- Ram Ashre Singh Opposite Party :- State Of U.P.And Others Counsel for Applicant :- S.P. Singh Parmar Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Case called out. None is present for the applicant even in revised list to press this application u/s 482 Cr.P.C.
The application u/s 482 Cr.P.C. is dismissed for want of prosecution.
Order Date :- 12.9.2017
Gss
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