Ali Raza And Others vs State Of U.P.And Another
2017 Latest Caselaw 4247 ALL

Citation : 2017 Latest Caselaw 4247 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Ali Raza And Others vs State Of U.P.And Another on 12 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 10857 of 2011
 

 
Applicant :- Ali Raza And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Uma Nath Pandey,Harish Kumar Shukla
 
Counsel for Opposite Party :- Govt.Advocate,N.L.Tripathi
 

 
Hon'ble Bachchoo Lal,J.

Sri Harish Kumar Shukla, learned counsel for the applicants has sent illness slip.

Learned counsel for the opp.party no.2 and learned A.G.A. are present.

The case is passed over for the day.

List in the next cause list as peremptorily.

Order Date :- 12.9.2017

Gss

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