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M/S N.T.P.C. Ltd. vs Presiding Officer, Industrial ...
2017 Latest Caselaw 4225 ALL

Citation : 2017 Latest Caselaw 4225 ALL
Judgement Date : 11 September, 2017

Allahabad High Court
M/S N.T.P.C. Ltd. vs Presiding Officer, Industrial ... on 11 September, 2017
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 7674 of 2011
 
Petitioner :- M/S N.T.P.C. Ltd.
 
Respondent :- Presiding Officer, Industrial Tribunal (1) U.P. & Others
 
Counsel for Petitioner :- Vivek Ratan Agrawal,Vijay Ratan Agrawal
 
Counsel for Respondent :- C.S.C.,Anil Kumar Srivastava,Arun K. Singh Deshwal,D.K.Maurya,Mani Shanker Sahu,P.K.Asthana,S.B.Maurya,Sanjay Kumar Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

This case is passed over for the day on the ground of illness of Sri Vivek Ratan Agrawal, learned counsel for the petitioner. 

List this case on 20.9.2017, on the top ten of the case, peremptorily,

Order Date :- 11.9.2017

G.S

 

 

 
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