Man Singh vs Commissioner And Others
2017 Latest Caselaw 4224 ALL

Citation : 2017 Latest Caselaw 4224 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Man Singh vs Commissioner And Others on 11 September, 2017

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 
Case :- WRIT - C No. - 34372 of 2011
 
Petitioner :- Man Singh
 
Respondent :- Commissioner And Others
 
Counsel for Petitioner :- A. Kumar Singh
 
Counsel for Respondent :- C.S.C.,A.S. Srivastava,Santosh Kumar Mishra
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List in the next cause list, peremptorily.

Order Date :- 11.9.2017

G.S

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