C/M Adarsh Junior High School And ... vs State Of U.P. And Others
2017 Latest Caselaw 4222 ALL

Citation : 2017 Latest Caselaw 4222 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

C/M Adarsh Junior High School And ... vs State Of U.P. And Others on 11 September, 2017

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 
Case :- WRIT - C No. - 62998 of 2012
 
Petitioner :- C/M Adarsh Junior High School And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Anil Kumar Ray,Anil Kumar Chaurasia
 
Counsel for Respondent :- C.S.C.,A.K. Shukla,Ashok Khare,R.B. Pradhan,Siddharth Khare
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List again in the next cause list, peremptorily.

Interim order, if any, is extended till the next date of listing.

Order Date :- 11.9.2017

G.S

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