Citation : 2017 Latest Caselaw 4221 ALL
Judgement Date : 11 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - C No. - 55159 of 2012 Petitioner :- C/M Unnati Management College Deen Dayal Dham And Another Respondent :- State Of U.P. And Others Counsel for Petitioner :- Shobhit Dube,Amit,Ashok Khare,Rahul Agarwal,Ram Prakash Upadhyay Counsel for Respondent :- C.S.C. Hon'ble Mahesh Chandra Tripathi,J.
List in the next cause list.
Order Date :- 11.9.2017
G.S
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