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Smt. Mahendar Kaur And Others vs State Of U.P. Thru Secy. And Others
2017 Latest Caselaw 4219 ALL

Citation : 2017 Latest Caselaw 4219 ALL
Judgement Date : 11 September, 2017

Allahabad High Court
Smt. Mahendar Kaur And Others vs State Of U.P. Thru Secy. And Others on 11 September, 2017
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 
Case :- WRIT - C No. - 14416 of 2012
 
Petitioner :- Smt. Mahendar Kaur And Others
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Sunil Kumar Srivastava,Ashok Khare,Bhawesh Pratap Singh
 
Counsel for Respondent :- C.S.C.,Saurabh Roy,Y.S.Saxena
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner states that the record of Writ-C No.61213 of 2015 be deleted and in its place Writ-C No.61231 of 2015 be connected in  this case. 

List this case  in the next cause list along with connected  Writ-C No. 68395 of 2014, 49285 of 2014,14416 of 2012, 61231 of 2015 and 50053 of 2016 in the next cause list.

Order Date :- 11.9.2017

G.S

 

 

 
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