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Arti Gujar vs State Of U.P. Thru. The Prin. Secy. ...
2017 Latest Caselaw 4214 ALL

Citation : 2017 Latest Caselaw 4214 ALL
Judgement Date : 11 September, 2017

Allahabad High Court
Arti Gujar vs State Of U.P. Thru. The Prin. Secy. ... on 11 September, 2017
Bench: Arvind Kumar Tripathi, Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. BENCH No. - 22997 of 2016
 

 
Petitioner :- Arti Gujar
 
Respondent :- State Of U.P. Thru. The Prin. Secy. Home And Anr.
 
Counsel for Petitioner :- Dr.Krishna Singh
 
Counsel for Respondent :- Govt. Advocate,Rishad Murtaza,Vimal Kumar Srivastav
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Mrs. Rekha Dikshit,J.

As prayed, list in the next cause list.

Order Date :- 11.9.2017

IA

 

 

 
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