Om Prakash Srivastava @ Babloo vs Union Of India Thru. Secy. Home & ...
2017 Latest Caselaw 4213 ALL

Citation : 2017 Latest Caselaw 4213 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Om Prakash Srivastava @ Babloo vs Union Of India Thru. Secy. Home & ... on 11 September, 2017

Bench: Arvind Kumar Tripathi, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. BENCH No. - 7267 of 2017
 

 
Petitioner :- Om Prakash Srivastava @ Babloo
 
Respondent :- Union Of India Thru. Secy. Home & Others
 
Counsel for Petitioner :- Purnendu Chakravarty,Ratnesh Kant Agnihotri
 
Counsel for Respondent :- Govt. Advocate,A.S.G.,Amarjeet Singh Rakhra,Shiv P Shukla
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Mrs. Rekha Dikshit,J.

Passed over on the illness slip of Sri Purnendu Chakravarty, learned counsel for the petitioner.

List in the next week.

Order Date :- 11.9.2017

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