M/S Durga Enterprises And Another vs State Of U.P. & Another
2017 Latest Caselaw 4202 ALL

Citation : 2017 Latest Caselaw 4202 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

M/S Durga Enterprises And Another vs State Of U.P. & Another on 11 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 6574 of 2012
 

 
Petitioner :- M/S Durga Enterprises And Another
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- S.D. Kautilya
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri S.D. Kautilya, learned counsel for the applicants has sent illness slip.

Sri O.P.Rai, learned counsel for the respondent no.2 in connected Crl Misc. Writ Petition No. 20474 of 2010 is present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 11.9.2017

Gss

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