Indrajeet vs State Of U.P. And Others
2017 Latest Caselaw 4201 ALL

Citation : 2017 Latest Caselaw 4201 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Indrajeet vs State Of U.P. And Others on 11 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 16932 of 2012
 

 
Petitioner :- Indrajeet
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- N.L. Srivastava,Jitendra Rana,Vijay Kumar Pandey
 
Counsel for Respondent :- Govt. Advocate,Devendra Gupta
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondent nos. 3 to 7 even in revised list.

Learned counsel for the petitioner and learned A.G.A. are present.

List after two weeks as peremptory.

Order Date :- 11.9.2017

Gss

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