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C/M Of Anjuman Junior High School ... vs State Of U.P. Thru Secy. And 3 ...
2017 Latest Caselaw 4188 ALL

Citation : 2017 Latest Caselaw 4188 ALL
Judgement Date : 11 September, 2017

Allahabad High Court
C/M Of Anjuman Junior High School ... vs State Of U.P. Thru Secy. And 3 ... on 11 September, 2017
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 49979 of 2013
 

 
Petitioner :- C/M Of Anjuman Junior High School And Another
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Amit Saxena,Khurshed Alam
 
Counsel for Respondent :- C.S.C.,Chandra Narayan Tripathi,Rajesh Kumar Dubey,Shyam Kumar Gupta
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List in the next cause list. 

Order Date :- 11.9.2017

G.S

 

 

 
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