Rajpal Singh And 2 Others vs State Of U.P. And 5 Others
2017 Latest Caselaw 4187 ALL

Citation : 2017 Latest Caselaw 4187 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Rajpal Singh And 2 Others vs State Of U.P. And 5 Others on 11 September, 2017

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 43496 of 2013
 

 
Petitioner :- Rajpal Singh And 2 Others
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Suresh Chandra Verma,Devesh Kumar Verma
 
Counsel for Respondent :- C.S.C.,Brijesh Kumar Yadav,P.K. Yadav,R.O.V.S. Chauhan,Vishnu Gupta
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List in the next cause list.

Order Date :- 11.9.2017

G.S

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