Shanti Devi Tripathi vs State Of U.P. And 5 Others
2017 Latest Caselaw 4183 ALL

Citation : 2017 Latest Caselaw 4183 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Shanti Devi Tripathi vs State Of U.P. And 5 Others on 11 September, 2017

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 56388 of 2016
 
Petitioner :- Shanti Devi Tripathi
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Shashi Bhushan Mishra
 
Counsel for Respondent :- C.S.C.,Ratnesh Kumar Pandey,Ritvik Upadhya
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Case is passed over as Sri Ritvik Upadhya, learned counsel for the respondent has sent illness slip.

Learned counsel for the petitioner submits that this Court has passed order on 10.8.2017 in which no more time was granted to the counsel for the respondent to file counter affidavit but the same has not been complied by the respondent.

List this matter on 20.9.2017 in the top ten cases.

Learned counsel for the petitioner shall inform Sri Rityik Upadhya, learned counsel for the respondent within 24 hour about this order.

Order Date :- 11.9.2017

G.S