Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Anil Kumar Jindal vs State Of U.P. And Another
2017 Latest Caselaw 4168 ALL

Citation : 2017 Latest Caselaw 4168 ALL
Judgement Date : 8 September, 2017

Allahabad High Court
Anil Kumar Jindal vs State Of U.P. And Another on 8 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 363 of 2015
 

 
Applicant :- Anil Kumar Jindal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Kashif Zaidi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Kashif Zaidi, learned counsel for the applicant.

List  after two weeks.

Order Date :- 8.9.2017

Gss

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter