Suneet Kumar Mishra And 4 Others vs State Of U.P. And Another
2017 Latest Caselaw 4166 ALL

Citation : 2017 Latest Caselaw 4166 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Suneet Kumar Mishra And 4 Others vs State Of U.P. And Another on 8 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 72 of 2017
 

 
Applicant :- Suneet Kumar Mishra And 4 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Dhruv Narayan Mishra,Kaushalendra
 
Counsel for Opposite Party :- G.A.,Ajay Sengar
 

 
Hon'ble Bachchoo Lal,J.

Sri Kaushlendra one of the learned counsel for the applicants and Sri Ajay Sengar, learned counsel for the opp. party no. 2 have sent illness slip.

The case is passed over for the day.

List in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 8.9.2017

Gss

Download the LatestLaws.com Mobile App