Radhey Shyam Pal vs State Of U.P. ...
2017 Latest Caselaw 4152 ALL

Citation : 2017 Latest Caselaw 4152 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Radhey Shyam Pal vs State Of U.P. ... on 8 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 2036 of 2011
 

 
Appellant :- Radhey Shyam Pal
 
Respondent :- State Of U.P. C.B.I./S.P.E.,Lucknow
 
Counsel for Appellant :- R.N.S. Chauhan
 
Counsel for Respondent :- Bireshar Nath
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri R.N.S.Chauhan, learned counsel for the appellant and Sri U.C.Yadav, learned AGA for the State are present.

As prayed, list this case on 21.9.2017.

Order Date :- 8.9.2017

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