Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Pramod Kumar vs State Of U.P.
2017 Latest Caselaw 4143 ALL

Citation : 2017 Latest Caselaw 4143 ALL
Judgement Date : 8 September, 2017

Allahabad High Court
Pramod Kumar vs State Of U.P. on 8 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2331 of 2017
 

 
Applicant :- Pramod Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rakesh Pati Tiwari,Ravi Prakash Srivastva
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the applicant even in revised list.

List after two weeks.

Order Date :- 8.9.2017

Gss

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter