Mrs. Tabassum Ghazala vs State Of U.P. And 5 Others
2017 Latest Caselaw 4140 ALL

Citation : 2017 Latest Caselaw 4140 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Mrs. Tabassum Ghazala vs State Of U.P. And 5 Others on 8 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 939 of 2017
 

 
Petitioner :- Mrs. Tabassum Ghazala
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Imran Syed,Imran Syed
 
Counsel for Respondent :- G.A.,S.C.
 

 
Hon'ble Bachchoo Lal,J.

Sri Purnendu Kumar Singh, learned counsel for the petitioner in connected Cr. Misc. Writ Petition No. 12823 of 2014 has sent illness slip while Sri Imran Syed, learned counsel for the petitioner in Cr. Misc. Writ Petition No. 939 of 2017 is present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 8.9.2017

Gss

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