Shiv Kailash Soni & Ors. vs State Of U.P.
2017 Latest Caselaw 4139 ALL

Citation : 2017 Latest Caselaw 4139 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Shiv Kailash Soni & Ors. vs State Of U.P. on 8 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 395 of 2011
 

 
Appellant :- Shiv Kailash Soni & Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Virendra Kumar Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav,, learned AGA for the State is present.

Passed over on the illness slip of Sri V.K.Shukla, learned counsel for the appellants.

List in the next cause list.

Order Date :- 8.9.2017

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