Hari Om Das vs State Of U.P., Thru. C.B.I.
2017 Latest Caselaw 4134 ALL

Citation : 2017 Latest Caselaw 4134 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Hari Om Das vs State Of U.P., Thru. C.B.I. on 8 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1046 of 2011
 

 
Appellant :- Hari Om Das
 
Respondent :- State Of U.P., Thru. C.B.I.
 
Counsel for Appellant :- Ashok Kumar Srivastava,R.K. Upadhyay
 
Counsel for Respondent :- Bireshwar Nath
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri A.K.Srivastava, learned counsel for the appellant and Sri U.C.Yadav, learned AGA for the State are present.

As prayed, list this case on 21.9.2017.

Order Date :- 8.9.2017

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