Sanjay Kanaujiya vs State Of U.P.
2017 Latest Caselaw 4129 ALL

Citation : 2017 Latest Caselaw 4129 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Sanjay Kanaujiya vs State Of U.P. on 8 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 1268 of 2011
 

 
Appellant :- Sanjay Kanaujiya
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sharad Nandan Ojha
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri S.K.Mishra, learned AGA for the State is present.

Passed over on the illness slip of Sri S.N.Ojha, learned counsel for the appellant.

List in the next cause list.

Order Date :- 8.9.2017

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