Barati Lal (Lekhpal) vs State Of U.P.,
2017 Latest Caselaw 4126 ALL

Citation : 2017 Latest Caselaw 4126 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Barati Lal (Lekhpal) vs State Of U.P., on 8 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1033 of 2011
 

 
Appellant :- Barati Lal (Lekhpal)
 
Respondent :- State Of U.P.,
 
Counsel for Appellant :- Shiv Pal Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav,, learned AGA for the State is present.

Sri P.K.Singh holding brief of Sri S.P.Singh,learned counsel for the appellant is also present. On his request list this case on 6.10.2017.

Order Date :- 8.9.2017

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