Sandeep Kumar @ Bauwa vs State Of U.P.
2017 Latest Caselaw 4125 ALL

Citation : 2017 Latest Caselaw 4125 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Sandeep Kumar @ Bauwa vs State Of U.P. on 8 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 4224 of 2016
 

 
Applicant :- Sandeep Kumar @ Bauwa
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Chandra Mohan Singh,Arvind Kumar Sahu,Kamlesh Singh,Km. Akhilesh Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

As prayed, list in the next week.

The listing application is disposed of.

Order Date :- 8.9.2017

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